Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 510 in The General Rules (Civil), 1986 510. Stock book. - All articles of furniture and stock (excepting books and articles of stationery) for which special registers are prescribed, shall be entered in the Stock Register (Reg. 83) prescribed for the purpose.
