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State of Punjab - Section

Section 403 in Punjab Jail Manual, 1996

403. State of education on admission.

- The State of every prisoner's education shall be ascertained on admission and the entries in the admission register shall be made as follows :
(a)As the case may be i.e. B.A., Matric etc.;
(b)able to read and write;
(c)able to read only;
(d)illiterate.