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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(xv) in The Shree Somnath Sanskrit University Act, 2005

(xv)to co-operate or collaborate with any other University, institution authority or organisation for research and advisory services and for such purposes to enter into appropriate agreement with them to conduct certain courses as the situation may demand;