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State of Haryana - Section

Section 81 in The Haryana New Mandi Townships Building Rules, 1967

81. Septic tank and their proximity to buildings - [Section 4(2)(1)(1)].

- Every person, who shall install a septic tank in connection with building or other premises shall construct such septic tank at a distance of not less than 27.5 metres (30.074 Yards) from a dwelling house or any public, religious or educational building or any building in which any person may be or may be intended to be employed in any manufacture, trade or business, or any place of recreation or any Public thoroughfare.