Calcutta High Court (Appellete Side)
Dr. Sipra Guha vs Arambag Solvent Extraction Pvt. Ltd on 6 June, 2022
06.06.2022 C.O. 245 of 2022 ss Dr. Sipra Guha Vs. Arambag Solvent Extraction Pvt. Ltd.
Mr. Gopal Ch. Ghosh Mr. Rajkrishna Mondal ... For the petitioner Affidavit of service filed by the petitioner be kept on record.
On the prayer of the learned lawyer for the petitioner let the matter be deferred.
Let the matter appear in the list for hearing on 8th June, 2022.
(Rabindranath Samanta, J.)