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State of Andhra Pradesh - Section

Section 6 in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

6. Power of Chairman/Dy. Conservator to order bunkering operations to cease.

- If the conditions mentioned in these Regulations are not complied with, the Chairman/Dy. Conservator of the Board shall have power to order bunkering operations to cease: