Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008 27. Returns and information. - The Institute shall furnish to the Central Government such reports, returns and other information as that Government may require from time to time.
