Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(12)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(12)(b) in The Tamil Nadu Electricity Supply Code, 2004

(b)Application for addition/reduction of demand/load in respect of HT and LT services.