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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Police Rules, 2008

(1)The officer in charge of the police station receiving unclaimed property shall, within 15 days furnish a report to the District Superintendent of Police or the Deputy Commissioner of Police, as the case may be, in the form and in the manner as may be specified by the Director General of Police.