Section 77(3A)(c) in Life Insurance Corporation of India (Staff) Rules, 1960

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Union of India - Subsection

Section 77(3A)(c) in Life Insurance Corporation of India (Staff) Rules, 1960

(c)in the case of an employee who dies while in the service of the Corporation after having completed 15 years of continuous service; the gratuity under the said Act shall be calculated at the rate of one month's salary for every completed year of service, and in all other cases at the same rate as specified in the said Act; and

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Union of India - Subsection

Section 77(3A)(c) in Life Insurance Corporation of India (Staff) Rules, 1960