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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5)(i) in The Gujarat Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2008

(i)it is a substitute for, or resembles in a manner likely to deceive, another variety of seed under the name of which it is sold, and is not plainly and conspicuously labeled so as to indicate its true nature; or