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[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(6)(a) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(a)The State Executive Committee may adjourn its meetings from day to day or to any particular day.