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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(k) in Assam Panchayat (Constitution) Rules, 1995

(k)"Public holiday" means any day which is a public holiday under Section 25 of the Negotiable Instrument Act, 1881 (Act XXN of 1881) or any day which has been notified by the State Government to be a holiday for the Government Offices in the State of Assam;