Himachal Pradesh High Court
Jagdish Ram And Ors. vs . Subhash Chand And Ors. on 2 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Jagdish Ram and ors. Vs. Subhash Chand and ors.
RSA No. 10 of 2020 .
02.09.2022 Present: Ms. Anamika, Advocate vice Mr. Vivek Singh Attri, Advocate, for the appellants.
Respondents No. 1 to 3 and 5 are already ex-parte. Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for respondent No.4-State.
Ms. Anamika, learned counsel, appears for the appellants and seeks adjournment, on the ground that original counsel is not available today.
List on 30.09.2022.
( Satyen Vaidya ) Judge 2nd September,2022 (sushma) ::: Downloaded on - 02/09/2022 20:05:18 :::CIS