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[Cites 0, Cited by 0] [Section 192] [Entire Act]

Union of India - Subsection

Section 192(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)working platform is provided around the face or edge of a building adjoining at every uppermost permanent floor of such building under construction and at any level where construction work of such building is carried out;