Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 79(2)] [Section 79] [Entire Act] Union of India - Subsection Section 79(2)(b) in The Information Technology Act, 2000 (b)the intermediary does not-(i)initiate the transmission,(ii)select the receiver of the transmission, and(iii)select or modify the information contained in the transmission;