Madhya Pradesh High Court
Pawan Kumar Gupta vs Chandra Bhan Mishra on 16 July, 2018
1 CONC-1756-2018 The High Court Of Madhya Pradesh CONC-1756-2018 (PAWAN KUMAR GUPTA Vs CHANDRA BHAN MISHRA) 3 Jabalpur, Dated : 16-07-2018 As prayed by learned counsel for the petitioner, list this matter after two weeks.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2018.07.17 15:12:45 +05'30'