Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Pawan Kumar Gupta vs Chandra Bhan Mishra on 16 July, 2018

1 CONC-1756-2018 The High Court Of Madhya Pradesh CONC-1756-2018 (PAWAN KUMAR GUPTA Vs CHANDRA BHAN MISHRA) 3 Jabalpur, Dated : 16-07-2018 As prayed by learned counsel for the petitioner, list this matter after two weeks.

(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2018.07.17 15:12:45 +05'30'