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State of Odisha - Section

Section 37 in The Orissa State Transport Appellate Tribunal Rules, 1993

37. Steno's duties.

(1)Shorthand Typist may be employed to take down the judgements, order in appeals and revisions provided that the Presiding Officer or the Tribunal attaches a certificate to the effect that the judgement has been recorded at his dictation and attests each page thereof by his signature.
(2)The steno shall consign the shorthand books to the record room.