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[Cites 0, Cited by 0] [Section 828] [Entire Act]

State of Punjab - Subsection

Section 828(e) in Punjab Jail Manual, 1996

(e)all food-stuffs at any time obtained and stored in the jail are frequently inspected, and that all articles which are unwholesome or in any respect unfit for human consumption, are forthwith rejected and are not issued for the use of prisoners; and