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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(6) in The Central Reserve Police Force Rules, 1955

(6)Where the Central Government is of the opininon that ist is necessary or expedient so to do, it may, be order and for reasons to be recorded in writing, relax any of the provisions of this rule with respect to any class or category of persons.Section III-PromotionSubedar (Inspector) and Sub-Inspector