Allahabad High Court
Radhesyam vs State Of U.P. on 19 August, 2011
Author: Amar Saran
Bench: Amar Saran
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3817 of 2008 Petitioner :- Radhesyam Respondent :- State Of U.P. Petitioner Counsel :- A.K. Sachan Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
List in the next cause list.
Order Date :- 19.8.2011 RU