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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(2)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)If the member of the Force is punished with reduction to a lower rank or grade for specified period, he shall be re-promoted automatically to the rank or grade from which he was reduced. The seniority of such member of the Force shall be fixed at a position in the higher rank or grade at which it would have been but for his reduction;