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[Cites 0, Cited by 0] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(1) in The Coal Mines Regulations, 2011

(1)Electrical, battery, or diesel-powered, self-propelled machinery including side discharge loaders, load haul dumpers, coal haulers, shuttle cars etc., used below ground in coal mines shall be provided with substantially constructed roof canopies or cabs which will give adequate protection against falling of ground from the roof or sides.