Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 188] [Entire Act] State of Himachal Pradesh - Subsection Section 188(1) in The Himachal Pradesh Panchayati Raj Act, 1994 (1)The State Government may from time to time make model bye-laws for the guidance of Panchayats.
