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[Cites 0, Cited by 0] [Section 11D(3)] [Section 11D] [Entire Act]

State of Punjab - Subsection

Section 11D(3)(i) in Punjab General Sales Tax Act, 1948

(i)be calculated by considering part of month as one month [-] ['Words and any amount less than one hundered rupees as one hundred rupees' omitted by Punjab Act 22 of 1994 w.e.f. 27.9.1994.]