Supreme Court - Daily Orders
Re: Strengthening And Enhancing The ... vs The Registrar General on 23 January, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.43 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).3950/2024
[Arising out of impugned final judgment and order dated 06-11-2023
in WA No.2014/2023 passed by the High Court of Judicature at
Madras]
RE: STRENGTHENING AND ENHANCING
THE INSTITUTIONAL STRENGTH OF BAR ASSOCIATIONS Petitioner
VERSUS
THE REGISTRAR GENERAL & ORS. Respondents
I.A. No.252062/2024-APPROPRIATE ORDERS/DIRECTIONS
I.A. No.234159/2025-INTERVENTION APPLICATION
I.A. No.252061/2024-INTERVENTION APPLICATION
I.A. No.2247/2025-INTERVENTION/IMPLEADMENT
I.A. No.2278/2025-MODIFICATION
I.A. No.222386/2024-PERMISSION TO APPEAR AND ARGUE IN PERSON
I.A. No.37215/2024-PERMISSION TO FILE LENGTHY LIST OF DATES
WITH
SLP(C) No. 3932/2024 (XII)
I.A. No.222388/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
I.A. No.49375/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 37158/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES
SLP(C) No. 4067/2024 (XII)
I.A. No.49385/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
I.A. No.38452/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES
W.P.(C) No. 697/2024 (X)
SLP(C) No.3847/2025 (IV-A)
I.A. No.34994/2025-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
W.P.(C) No.132/2025 (X) I.A. No.37517/2025-EXEMPTION FROM FILING O.T. Signature Not Verified I.A. No.37518/2025-GRANT OF INTERIM RELIEF Digitally signed by rashmi dhyani pant Date: 2026.01.30 09:57:22 IST Reason: SLP(C) No. 4346/2025 (IV-A) 1 SLP(C) No. 4146/2025 (IV-A) IA No. 38046/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 23-01-2026 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s) :Mr. Balraj Singh Malik, Adv.
Mr. Ram Niwas Khathar, Adv. Dr. Sunil Kumar Agarwal, AOR Mr. Nachiketa Joshi, Sr. Adv. Mr. Pravartak Suhas Pathak, AOR Mr. Tadimalla Bhaskar Gowtham, Adv. Mr. Ujjwal Dubey, Adv. Ms. Nidhi Khanna, Adv. Mr. Gautam Singh, Adv. Mr. Harshvardhan Rathore, Adv. Mr. Ritu Raj, Adv.
Mr. Pulkit Srivastava, AOR Mr. Rohan Thawani, Adv. Ms. Pooja Dhar, AOR Mr. Pratul Pratap Singh, Adv. Ms. Maryam Junaid, Adv.
Mr. Saurabh Mishra, Sr. Adv. Mr. Santosh Kumar, Adv. Mr. Praneet Pranav, Adv. Mr. Nishant Kumar, Adv. Mr. Rajeev Ranjan, Adv. Mr. Rahul Tanwani, Adv. Mr. Subodh S. Patil, AOR Mr. A. Sirajudeen, Sr. Adv. Mr. Anshuman Srivastava, AOR Ms. Purnima Bhat, AOR For Respondent(s) :Mr. Anand Sanjay M Nuli, Sr. Adv.
Ms. Akhila Wali, Adv. Mr. Abhishekh Singh, Adv. M/S. Nuli & Nuli, AOR 2 M/S. Krishna & Nishani Law Chambers, AOR Mr. Vivek Subbareddy, Sr. Adv. Mr. Anil C Nishani, Adv. Mr. Vishwesh R Murnal, Adv. Mr. Kushal U, Adv.
Mr. Deepti Singh, Adv. Mr. Nalini Ranjan, Adv.
Mr. Deepayan Mandal, AOR Mr. Mridul Bansal, Adv. Mr. Naman Varma, Adv. Mr. Aryan Ahmed, Adv.
Mr. MananKumar Mishra, Sr. Adv. Ms. Radhika Gautam, AOR Mr. Anjul Dwivedi, Adv.
Mr. Muhammad Ali Khan, A.A.G. Mr. Naveen Sharma, AOR Mrs. Swati Bhushan Sharma, Adv. Mr. S.k. Sharma, Adv. Mr. Omar Hoda, Adv.
Ms. Eesha Bakshi, Adv. Mr. Kamran Khan, Adv. Ms. Pragya, Adv.
Mr. Ayesha Khan, Adv.
Mr. Jasbir Singh Malik, Adv. Ms. Prachi Sohi, Adv. Ms. Niharika Singh, Adv. Ms. Pooja Devi, Adv.
Mr. Varun Punia, AOR Mr. Arvind P. Datar, Sr. Adv. Mr. S. Gurukrishna Kumar, Sr. Adv. Mr. V. R. Kamalanathan, Adv. Mr. J. Pothiraj, Adv. Mr. V. Balaji, Adv.
Mr. R. Mohan, Adv.
Mr. B. Dhananjay, Adv. Mr. C. Kannan, Adv.
Mr. Nizamuddin, Adv. Mr. Rakesh K. Sharma, AOR Mr. Balaji Srinivasan, AOR Mr. T. Singhdev, Adv. Mr. Prateek Bhatia, AOR Ms. Yamini Singh, Adv.3
Mr. Tanishq Srivastava, Adv. Mr. Abhijit Chakravarty, Adv. Mr. Bhanu Gulati, Adv. Mr. Sourabh Kumar, Adv. Mr. Vedant Sood, Adv.
Mr. Yusuf, AOR Mr. S Prabakaran, Sr. Adv. Mr. Maheswaran Prabakaran, Adv. Dr. Ram Sankar, Adv.
Mr. Vasantha Kumar K, Adv. Mr. S Anand, Adv.
Mr. Naveen Kumar Ma, Adv. Mr. Surya Narayanan Muthukrishnan, Adv.
Mr. Nikhil Jain, AOR Ms. Tatini Basu, AOR Mr. Byrapaneni Suyodhan, Adv. Ms. Obulapuram Keerthi, Adv. Ms. Sneha Mondal, Adv.
Mr. Mohinder Jit Singh, AOR Mr. Piyush Beriwal, AOR Ms. Ruchita Srivastava, Adv. Ms. Neha, Adv.
Mr. Dev Aaseri, Adv.
Ms. Aisha Singh, Adv. Mr. Yash Tyagi, Adv.
Mr. Vikash Tyagi, Adv. Mr. Kartik Sharma, Adv. Mr. Ali Mohammed Khan, Adv. Mr. Saurav Kumar, Adv.
Mr. Raghvendra Kumar, AOR Mr. Devvrat Singh, Adv.
Mr. Vinodh Kanna B., AOR Mr. Shubham Bhalla, AOR Mr. Yash, Adv.
Mr. Alex Noel Dass, Adv. Ms. Neha Verma, Adv.
Ms. Ragini Sharma, Adv. Mr. Rohit Pandey, Adv. Mr. Kamal Joshi, Adv. Mr. Amitoj Bir Singh, Adv. Ms. Gauri Bedi, Adv.4
Mr. Vinay Shraff, Adv.
Mr. Ravi Bharuka, AOR Mr. Shashank Chamoli, Adv. Mr. Dev Agarwal, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR Ms. Prachi Tatake, Adv. Mr. Nishant Sharma, Adv. Mr. Ankur Savadikar, Adv. Mr. Mayur P. Saavarkar, Adv.
Mr. Nikhil Jain, AOR Ms. Aishwarya Bhati, Sr. Adv. Ms. Manisha Ambwani, AOR Ms. Sunit Choudhary, Adv. Ms. Hemadri Sharma, Adv. Ms. Anupriya Srivastava, Adv.
Ms. Radhika Gautam, AOR Mr. Vikas Singh, Sr. Adv. Mr. Vikas Verma, AOR Ms. Sapna Verma, Adv. Mr. Shafik Ahmed, Adv. Ms. Kavita Verma, Adv. Ms. Priya Verma, Adv. Ms. Aakriti Yunas, Adv. Mr. Krishan Aggarwal, Adv. Ms. Chunri Gupta, Adv. Mr. Varun Dutt Atri, Adv. Mr. Manoj Kumar, Adv.
Mr. Jasbir Singh Malik, Adv. Ms. Prachi Sohi, Adv. Ms. Niharika Singh, Adv. Ms. Pooja Devi, Adv.
Mr. Varun Punia, AOR UPON hearing the counsel the Court made the following O R D E R
1. Issue notice in W.P.(C) No.132/2025.
2. List these petitions on 11th February, 2026 at 03:00 p.m. (RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH) 5