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State of Uttar Pradesh - Section

Section 50 in U.P. E-Court Fees Rules, 2016

50. Treasury to verify daily remittances.

- The Treasury Officer shall verify' from the account scroll received from the branch of the bank carrying on the work of Government Business Branch, the details of the daily remittances of Court Fees made by the Central Record-keeping Agency into the Government Account referred to in Rule 20.