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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Meghalaya - Subsection

Section 60(2) in The Meghalaya Police Act, 2010

(2)All supervisory officers including the Superintendent of Police shall visit every month as many villages in their jurisdiction as possible. The purpose of such visits shall be to review the general state of crime, the law and order situation and the activities, if any, of violent and militant individuals or groups in the area and to interact with as many local residents as possible so as to assess the level of public satisfaction with the police.