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Rajasthan High Court - Jodhpur

Mithila Kanwar vs Bharat Singh on 13 October, 2022

Author: Farjand Ali

Bench: Farjand Ali

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                 S.B. Civil Transfer Appl. No. 221/2022

                                   Mithila Kanwar D/o Sh. Pratap Singh Panwar, Aged About 29
                                   Years, W/o Bharat Singh, B/c Rajput R/o Panwar Farm House,
                                   Ankoli, Bagra, Jalore (Rajasthan)
                                                                                                       ----Petitioner
                                                                      Versus
                                   Bharat Singh S/o Shri Ajit Singh, Aged About 32 Years, By Caste
                                   Rajput, R/o Ward No. 24, Near Bhabhuta Mandir, Hanumangarh
                                   Town, Hanumangarh (Rajasthan).
                                                                                                     ----Respondent


                                   For Petitioner(s)        :     Mr. S.L.Manda
                                   For Respondent(s)        :     ----



                                                HON'BLE MR. JUSTICE FARJAND ALI

Order 13/10/2022 Issue notice of the transfer application as also the stay application to the respondent, returnable in four weeks.

Till next date, further proceedings in Civil Original Case No.499/2021 "Bharat Singh Vs. Smt. Mithila Kanwar" pending before Family Court, Hanumangarh, shall remain stayed.

(FARJAND ALI),J 72-RP/-

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