Rajasthan High Court - Jodhpur
Mithila Kanwar vs Bharat Singh on 13 October, 2022
Author: Farjand Ali
Bench: Farjand Ali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 221/2022
Mithila Kanwar D/o Sh. Pratap Singh Panwar, Aged About 29
Years, W/o Bharat Singh, B/c Rajput R/o Panwar Farm House,
Ankoli, Bagra, Jalore (Rajasthan)
----Petitioner
Versus
Bharat Singh S/o Shri Ajit Singh, Aged About 32 Years, By Caste
Rajput, R/o Ward No. 24, Near Bhabhuta Mandir, Hanumangarh
Town, Hanumangarh (Rajasthan).
----Respondent
For Petitioner(s) : Mr. S.L.Manda
For Respondent(s) : ----
HON'BLE MR. JUSTICE FARJAND ALI
Order 13/10/2022 Issue notice of the transfer application as also the stay application to the respondent, returnable in four weeks.
Till next date, further proceedings in Civil Original Case No.499/2021 "Bharat Singh Vs. Smt. Mithila Kanwar" pending before Family Court, Hanumangarh, shall remain stayed.
(FARJAND ALI),J 72-RP/-
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