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[Cites 0, Cited by 2] [Section 35(1)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1)(a) in The Fertilizer (Control) Order, 1985

(a)to maintain such books of accounts, records, etc. relating to their business [in Form N] [Substituted by S.O. 261(E), dated 16th April, 1991 (w.e.f. 16th April, 1991).] ; and