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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996

(4)The fees payable for renewal of certificate registration shall be one half of the fees provided in sub-rule (1) of rule 5.