Calcutta High Court (Appellete Side)
Nicco Corporation Ltd.(Steel ... vs State Of West Bengal & Ors on 23 July, 2014
Author: Soumen Sen
Bench: Soumen Sen
.7.2014
In the High Court at Calcutta
Constitutional Writ Jurisdiction
Appellate Side
W. P. 18304 (W) of 2014
Nicco Corporation Ltd.(Steel Division), Workers Union
Vs.
State of West Bengal & Ors.
Mr. Prantick Ghosh
... For the petitioners.
Mr. R.S. De,
Mf. Anuran Samanta
... For the WBSEDCL.
This has come at the instance of the Assistant Registrar-VIII for correction of cause title. The respondents as
described in the cause title shall be read as the State of West Bengal & Ors. instead of Union of India & Ors. Let this order be incorporated in the order dated 3rd July, 2014. The server copy accordingly be corrected.
( Soumen Sen, J.)