Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(7) in The Rajasthan Lands and Buildings Tax Act, 1964 (7)[ "urban area" means a Municipality or Cantonment, as the case may be;] [Substituted by Rajasthan Act No. 15 of 1973.]
