Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 6 in Andhra Pradesh Public Libraries Act, 1960 6. Meeting of the committee. - The committee shall meet at such times and places and shall observe such rules of procedure at its meeting as may be prescribed.
