Section 12 in Tamil Nadu Impartible Estates Act, 1904
12. [ Right to maintenance under law or custom not to be affected. [Added by section 4 of the Tamil Nadu Act XII of 1934.]
- Nothing contained in this Act shall affect the right to maintenance out of an impartible estate and the income thereof, of any other relations of the proprietor or any previous proprietor under any law or custom for the time being in force.]
