- At every police-station a record of lands and buildings relating to the police-station concerned shall be maintained. It shall consist of :-(i)an extract in B.P. Form No. 239 from the register of lands and buildings kept in the office of the Superintendent. The amount spent on repairs each year shall be entered in it to enable Sub-divisional Police Officers, Inspectors and other inspecting officers to check the estimates for annual repairs ;(ii)an accurate site plan of all the land in possession of the department with boundaries and boundary pillars. This should be a tracing of any correct and certified plan kept in the office of the Superintendent.Note. - No such register need be maintained in railway police-stations.
