Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(2) in The Orissa Bhoodan and Gramdan Rules, 1972 (2)The grant of land in pursuance of Sub-section (1) of Section 14 of the Act, shall take effect from the date on which the land has been granted by the Samiti.
