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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(f) in The M.P. Bhumi Vikas Rules, 1984

(f)every septic tank shall be provided with ventilating pipe of at least 50 millimeter diameter. The top of the pipe shall be provided with a suitable cage of mosquito proof wire mesh. The ventilating pipe shall extend to a height which would cause no smell nuisance to any building in the area. Generally, the ventilating pipe may extend to a height of about 2 metres when the septic tank is at least 15 metres away from the nearest building and to a height of 2 metres above the top of the building when it is located closer than 15 metres;