Supreme Court - Daily Orders
Sambhaji Vishnu Kharat (Dead) Through ... vs Sarjerao Shankar Kharat on 26 November, 2021
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.2 Court 10 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15766/2021
(Arising out of impugned final judgment and order dated 12-03-2020
in SA No. 576/2018 passed by the High Court Of Judicature At
Bombay)
SAMBHAJI VISHNU KHARAT (DEAD) THROUGH LEGAL HEIRS Petitioner(s)
VERSUS
SARJERAO SHANKAR KHARAT & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.127557/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.127562/2021-EXEMPTION FROM
FILING O.T.
IA No. 127557/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 127562/2021 - EXEMPTION FROM FILING O.T.) Date : 26-11-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA For Petitioner(s) Mr. Rahul Joshi, AOR Mr. Abdulrahiman Tamboli Adv Mr. Prakash Chanda Sharma Adv For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Special Leave Petition is dismissed.
Pending application(s), if any, stands disposed of.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by JAGDISH KUMAR Date: 2021.11.26 19:15:58 IST Reason: