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Madhya Pradesh High Court

Chhatrapal Alias Ghoshi Alias T I Bhanu ... vs The State Of Madhya Pradesh on 6 October, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRA No. 2478 of 2023
                           (CHHATRAPAL ALIAS GHOSHI ALIAS T I BHANU PRATAP GHOSHI Vs THE STATE OF MADHYA PRADESH)

                           Dated : 06-10-2023
                                   Shri Shivam Hazari - Advocate for the appellant.

                                   Shri D.S. Patel - Dy. G.A. for the respondent/State.

Learned counsel for the State seeks time to file written objection to I.A.No.7362 of 2023, an application for suspension of sentence and grant of bail.

As prayed, list in the week commencing 30/10/2023.

(ROOPESH CHANDRA VARSHNEY) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 07-10-2023 15:27:39