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[Cites 0, Cited by 0] [Section 40A] [Entire Act]

Bombay Presidency - Subsection

Section 40A(10) in Bombay Primary Education Act, 1947

(10)Where the recognition of a school is withdrawn under sub-section (7) the certificate of recognition issued to the person in charge of the management thereof shall be deemed to have been cancelled and such person shall forthwith surrender the certificate of recognition to the Director or the authorized officer. The cancellation of certificate of recognition shall be published officer. The cancellation of certificate of recognition shall be published by the Director or, as the case may be, the authorized officer in the Official Gazette and in such news papers as the Director or the authorized officer may select.