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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(1)The President, Vice-President and members of the Institute, the Chairperson and members of the Governing Body and Chairperson and members of the standing committees and ad hoc committees shall not receive any remuneration or other allowances, except travelling and daily allowances for attending meetings of the Governing Body or standing committee or ad hoc committee, as the case may be.