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State of Bihar - Section
Section 11F in Bihar Minor Mineral Concession Rules, 1972
11F.
Every such settlee shall make payment of the settlement amount after possession in following instalments in the local treasury :-| (i) | within 30 days of coming into possession | - | 30% |
| (ii) | within 120 days of coming into possession | - | 20% |
| (iii) | within 180 days of coming into possession remaining amount | - | 50% |