Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(a) in Tamil Nadu Fire Service Rules, 1990 (a)The duty hours of the Deputy Director of Fire Service, Divisional Fire Officers and Assistant Divisional Fire Officers shall be from 10.30 a.m to 5.30 p.m on each day.
