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Bombay High Court

Abdul Sattar Kabiruddin Qureshi And ... vs The State Of Maharashtra And Others on 22 September, 2021

Author: R.N. Laddha

Bench: S. V. Gangapurwala, R.N. Laddha

                                       .. 1 ..


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD


                    920 WRIT PETITION NO. 13832 OF 2019

                       Ravindar Haribhau Dhokane
                                   Versus
                   The State of Maharashtra and Others
                                      ...
            Advocate for Petitioner : Mr Jayabhar Dattatraya R.
           AGP for respondent / State : Mrs. V.N. Patil - Jadhav
      Adv. for respondent No. 4 : Rakh Arun V. and Hinge Deshmukh
                                 Associates
            Advocate for respondent No. 3 : Mr Patale Amol N.
                                      ...

                     921 WRIT PETITION NO. 158 OF 2021
                     WITH CA/4602/2021 IN WP/158/2021

                            Shrikant Vitthal Chappalwar
                                       Versus
                        The State of Maharashtra and others
                                         ...

              Advocate for Petitioner : Mr Jadhavar Pratap V.
            AGP for respondent / State : Mrs. V.N. Patil - Jadhav,
                                     ...

                     922 WRIT PETITION NO. 4110 OF 2021

                Sandipan Shrirang Waghmare and others
                                 Versus
           The Union of India Through Secretary and others
                                   ...
               Advocate for Petitioners : Mr P. B. Jadhav
         AGP for respondent / State : Mrs. V.N. Patil - Jadhav
      Advocate for respondent nos. 1 and 5 : Mr Bhosale Ramdas B.
        Advocate for respondent no. 7 : Mr Shrikant G. Kawade
                                   ...




Gajanan


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                                           .. 2 ..

                     923 WRIT PETITION NO. 4120 OF 2021

                               Mohamad Issack Gulab Patel
                                          Versus
                               The Union of India and others

                                     ...
               Advocate for petitioner : Mr Sapkal Sandip R
            AGP for Respondent / State : Mrs V.N. Patil - Jadhav
          Advocate for respondent nos. 1, 4 and 5 : Mr R. R. Bangar
                                     ...

                     924 WRIT PETITION NO. 4128 OF 2021

                            Kamal Ratan Sabne
                                    Versus
            The State of Maharashtra Thr Its Secretary and others
                                      ...
                    Adv Ranjita R. Barhate for Petitioner
                 AGP for respondent / State : Mr S. P. Tiwari
                                      ...

                     925 WRIT PETITION NO. 4139 OF 2021

                       Raosaheb Narayan Nandre
                                  Versus
                  The State of Maharashtra and others
                                     ...
      Advocate for Petitioners : Mr P. M. Shinde and Mr P. B. Jadhav
              AGP for respondent / State : Mr S. P. Tiwari
                                     ...

                     926 WRIT PETITION NO. 4140 OF 2021

                            Sunil Punaji Dabhade
                                    Versus
                     Pragtik Shikshan Sanstha and others
                                      ...
                  Advocate for Petitioner : Mr Sangit L. V.
               AGP for respondent Nos. 2 and 3 : Mr S. P. Tiwari
                                      ...




Gajanan


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                     927 WRIT PETITION NO. 4175 OF 2021
                                    Enus Rajjak Khatik
                                          Versus
                        The State of Maharashtra and others
                                            ...
                Advocate for Petitioner : Mr Bachate Pralhad D
                   AGP for respondent / State : Mr S. P. Tiwari
                                            ...


                     929 WRIT PETITION NO. 4230 OF 2021
                               Shrikishan Pandurangi Zanwar
                                          Versus
                        The State of Maharashtra and others
                                            ...
                Advocate for Petitioners : Mr Dhorde Vikram R
                   AGP for respondent / State : Mr S. P. Tiwari
                                            ...


                     930 WRIT PETITION NO. 4233 OF 2021


                                Pramod Trimbakrao Pawar
                                          Versus
                        The State of Maharashtra and others
                                            ...
               Advocate for Petitioner : Mr Jadhavar Santosh S.
                   AGP for respondent / State : Mr S. P. Tiwari
                                            ...



Gajanan


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                     931 WRIT PETITION NO. 4243 OF 2021

              Kazi Mohammad Laikoddin Vaziroddin and others
                                  Versus
                    The State of Maharashtra and others

                                       ...
               Advocate for Petitioners : Mr Tungar Nikhilesh K.
                 AGP for respondent / State : Mr S. P. Tiwari
                                       ...

                     933 WRIT PETITION NO. 4317 OF 2021

                         Kishor Bansidhar Hambarde
                                   Versus
                    The State of Maharashtra and others
                                      ...
                  Advocate for Petitioner : Mr N. K. Tungar
                AGP for respondent / State : Mr P. K. Lakhotiya
                                      ...

                     934 WRIT PETITION NO. 4318 OF 2021

                       Sitai Construction Through its Partner
                                       versus
                        The State of Maharashtra and others

                                       ...
               Advocate for Petitioner : Mr Jadhavar Santosh S.
                AGP for respondent / State : Mr P. K. Lakhotiya
                                       ...

                     935 WRIT PETITION NO. 4323 OF 2021

                            Anil Namdev Thakur
                                    Versus
                      The Scheduled Tribes Certificate
                    Verification Committee and another
                                      ...
          Advocate for Petitioner : Mr Deshmukh Shambhuraje V.
              AGP for respondent / State : Mr P. K. Lakhotiya
          Advocate for respondent no. 2 : Mr Sunil A. Kulkarni and
                               Mr Patil Vijay Y.
Gajanan


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                     936 WRIT PETITION NO. 4355 OF 2021

                  Ganesh Narayan Nagargoje and others
                                 Versus
        The State of Maharashtra Through Its Secretary and others
                                    ...
          Advocate for Petitioners : Mr Nagarsoge Sahebrao A
             AGP for respondent / State : Mr P. K. Lakhotiya
        Advocate for respondent nos. 6 & 7 : Mr P. D. Suryawanshi
        Advocate for respondent nos. 8 & 9 : Mr Santosh R. Yadav
                                    ...

                     937 WRIT PETITION NO. 4358 OF 2021

                        Sheshrao Hanumantrao Shete
                                    Versus
                    The State of Maharashtra and others
                                      ...
                Advocate for Petitioner : Mr Ghatge Mahesh V.
                AGP for respondent / State : Mr P. K. Lakhotiya
                                      ...

                     938 WRIT PETITION NO. 4370 OF 2021

                           Umesh Amrutrao Panse
                                   Versus
                    The State of Maharashtra and others
                                     ...
             Advocate for Petitioner : Mr Hrishikesh V. Tungar
           Addl. GP for respondent / State : Mrs M. A. Deshpande
                                     ...

                     939 WRIT PETITION NO.4372 OF 2021

          Ashti Taluka Shikshan Prasarak Mandal Through President
                                     Versus
                     The State of Maharashtra and others
                                       ...
                   Advocate for Petitioner : Mr N. K. Tungar
            Addl GP for respondent / State : Mrs M. A. Deshpande
                                       ...

Gajanan


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                     940 WRIT PETITION NO. 4391 OF 2021

                  Babasaheb Bhausaheb Jagde and another
                                     Versus
                    The State of Maharashtra and others
                                       ...
               Advocate for Petitioners : Mr Patil Vinod Prakash
                 AGP for respondent / State : Mr S. K. Tambe
                                       ...

                     941 WRIT PETITION NO. 4449 OF 2021

                            Devidas Poma Chavan
                                    Versus
                    The State of Maharashtra and others
                                       ...
              Advocate for Petitioner : Mr Patil N. P. Jamalpurkar
                AGP for respondent / State : Mr S. K. Tambe
                                       ...

                     942 WRIT PETITION NO. 4451 OF 2021

                  Mangalabai Janardhan Shinde and another
                                     Versus
                    The State of Maharashtra and another
                                       ...
                 Advocate for Petitioners : Mr Sambhaji S Tope
                 AGP for respondent / State : Mr S. G. Karlekar
                                       ...

                     943 WRIT PETITION NO. 4546 OF 2021

                           Deepak Gopalrao Gandhi
                                     Versus
                     The State of Maharashtra and others
                                       ...
                  Advocate for Petitioner : Mr Amol S Gandhi
                 AGP for respondent / State : Mr S. G. Karlekar
                 Advocate for respondent No. 3 : Mr A. V. Hon
                                       ...


Gajanan


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                     944 WRIT PETITION NO. 4586 OF 2021

                            Keshavrao Laxman Dangde
                                      Versus
                        The State of Maharashtra and others

                                    ...
   Advocate for Petitioner : Mr Irale Patil D. R. and Mr Sushil D Patil
              AGP for respondent / State : Mr A. R. Kale
                                    ...

                     945 WRIT PETITION NO. 4675 OF 2021

                    Digambar Tulshiram Patil and others
                                     Versus
                    The State of Maharashtra and others
                                       ...
               Advocate for Petitioners : Mr Patil Vinod Prakash
                  AGP for respondent / State : Mr A. R. Kale
                                       ...

                     947 WRIT PETITION NO. 4744 OF 2021

                             Kadaji Tolaji Yetale
                                    Versus
                   The State of Maharashtra and others
                                      ...
            Advocate for Petitioner : Mr Prashant D Suryawanshi
              AGP for respondent / State : Mr K. N. Lokhande
                                      ...

                     948 WRIT PETITION NO. 4893 OF 2021

             Laxmibai Deshmukh Mahila Through Its Principal
                       Rekha Janardhanrao Paralikar
                                   versus
                    The State of Maharashtra and others
                                     ...
               Advocate for Petitioner : Mr Sabnis Ameya N.
            AGP for respondent / State : Mrs. V. N. Patil - Jadhav
             Advocate for respondent no. 8 : Mr R. J. Godbole
                                     ...

Gajanan


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                     949 WRIT PETITION NO. 5026 OF 2021

                           Lilabai Gokul Tribhuvan
                                     Versus
                     The State of Maharashtra and others
                                       ...
                   Advocate for Petitioner : Mr Kale Ajeet B.
                  AGP for respondent / State : Mr. S.P. Tiwari
                                       ...

                                    CORAM :         S. V. GANGAPURWALA
                                                            AND
                                                    R.N. LADDHA, JJ.
                                     DATE      :     20-09-2021
PER COURT : -

1. The petitioners shall take steps as against the unserved respondents within a period of three weeks from today, failing which the matter shall stand dismissed as against the said respondents.





      [ R.N. LADDHA ]                              [ S. V. GANGAPURWALA ]
          JUDGE                                             JUDGE
                                       ...




Gajanan


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