Bombay High Court
Abdul Sattar Kabiruddin Qureshi And ... vs The State Of Maharashtra And Others on 22 September, 2021
Author: R.N. Laddha
Bench: S. V. Gangapurwala, R.N. Laddha
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
920 WRIT PETITION NO. 13832 OF 2019
Ravindar Haribhau Dhokane
Versus
The State of Maharashtra and Others
...
Advocate for Petitioner : Mr Jayabhar Dattatraya R.
AGP for respondent / State : Mrs. V.N. Patil - Jadhav
Adv. for respondent No. 4 : Rakh Arun V. and Hinge Deshmukh
Associates
Advocate for respondent No. 3 : Mr Patale Amol N.
...
921 WRIT PETITION NO. 158 OF 2021
WITH CA/4602/2021 IN WP/158/2021
Shrikant Vitthal Chappalwar
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Jadhavar Pratap V.
AGP for respondent / State : Mrs. V.N. Patil - Jadhav,
...
922 WRIT PETITION NO. 4110 OF 2021
Sandipan Shrirang Waghmare and others
Versus
The Union of India Through Secretary and others
...
Advocate for Petitioners : Mr P. B. Jadhav
AGP for respondent / State : Mrs. V.N. Patil - Jadhav
Advocate for respondent nos. 1 and 5 : Mr Bhosale Ramdas B.
Advocate for respondent no. 7 : Mr Shrikant G. Kawade
...
Gajanan
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923 WRIT PETITION NO. 4120 OF 2021
Mohamad Issack Gulab Patel
Versus
The Union of India and others
...
Advocate for petitioner : Mr Sapkal Sandip R
AGP for Respondent / State : Mrs V.N. Patil - Jadhav
Advocate for respondent nos. 1, 4 and 5 : Mr R. R. Bangar
...
924 WRIT PETITION NO. 4128 OF 2021
Kamal Ratan Sabne
Versus
The State of Maharashtra Thr Its Secretary and others
...
Adv Ranjita R. Barhate for Petitioner
AGP for respondent / State : Mr S. P. Tiwari
...
925 WRIT PETITION NO. 4139 OF 2021
Raosaheb Narayan Nandre
Versus
The State of Maharashtra and others
...
Advocate for Petitioners : Mr P. M. Shinde and Mr P. B. Jadhav
AGP for respondent / State : Mr S. P. Tiwari
...
926 WRIT PETITION NO. 4140 OF 2021
Sunil Punaji Dabhade
Versus
Pragtik Shikshan Sanstha and others
...
Advocate for Petitioner : Mr Sangit L. V.
AGP for respondent Nos. 2 and 3 : Mr S. P. Tiwari
...
Gajanan
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927 WRIT PETITION NO. 4175 OF 2021
Enus Rajjak Khatik
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Bachate Pralhad D
AGP for respondent / State : Mr S. P. Tiwari
...
929 WRIT PETITION NO. 4230 OF 2021
Shrikishan Pandurangi Zanwar
Versus
The State of Maharashtra and others
...
Advocate for Petitioners : Mr Dhorde Vikram R
AGP for respondent / State : Mr S. P. Tiwari
...
930 WRIT PETITION NO. 4233 OF 2021
Pramod Trimbakrao Pawar
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Jadhavar Santosh S.
AGP for respondent / State : Mr S. P. Tiwari
...
Gajanan
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931 WRIT PETITION NO. 4243 OF 2021
Kazi Mohammad Laikoddin Vaziroddin and others
Versus
The State of Maharashtra and others
...
Advocate for Petitioners : Mr Tungar Nikhilesh K.
AGP for respondent / State : Mr S. P. Tiwari
...
933 WRIT PETITION NO. 4317 OF 2021
Kishor Bansidhar Hambarde
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr N. K. Tungar
AGP for respondent / State : Mr P. K. Lakhotiya
...
934 WRIT PETITION NO. 4318 OF 2021
Sitai Construction Through its Partner
versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Jadhavar Santosh S.
AGP for respondent / State : Mr P. K. Lakhotiya
...
935 WRIT PETITION NO. 4323 OF 2021
Anil Namdev Thakur
Versus
The Scheduled Tribes Certificate
Verification Committee and another
...
Advocate for Petitioner : Mr Deshmukh Shambhuraje V.
AGP for respondent / State : Mr P. K. Lakhotiya
Advocate for respondent no. 2 : Mr Sunil A. Kulkarni and
Mr Patil Vijay Y.
Gajanan
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936 WRIT PETITION NO. 4355 OF 2021
Ganesh Narayan Nagargoje and others
Versus
The State of Maharashtra Through Its Secretary and others
...
Advocate for Petitioners : Mr Nagarsoge Sahebrao A
AGP for respondent / State : Mr P. K. Lakhotiya
Advocate for respondent nos. 6 & 7 : Mr P. D. Suryawanshi
Advocate for respondent nos. 8 & 9 : Mr Santosh R. Yadav
...
937 WRIT PETITION NO. 4358 OF 2021
Sheshrao Hanumantrao Shete
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Ghatge Mahesh V.
AGP for respondent / State : Mr P. K. Lakhotiya
...
938 WRIT PETITION NO. 4370 OF 2021
Umesh Amrutrao Panse
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Hrishikesh V. Tungar
Addl. GP for respondent / State : Mrs M. A. Deshpande
...
939 WRIT PETITION NO.4372 OF 2021
Ashti Taluka Shikshan Prasarak Mandal Through President
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr N. K. Tungar
Addl GP for respondent / State : Mrs M. A. Deshpande
...
Gajanan
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940 WRIT PETITION NO. 4391 OF 2021
Babasaheb Bhausaheb Jagde and another
Versus
The State of Maharashtra and others
...
Advocate for Petitioners : Mr Patil Vinod Prakash
AGP for respondent / State : Mr S. K. Tambe
...
941 WRIT PETITION NO. 4449 OF 2021
Devidas Poma Chavan
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Patil N. P. Jamalpurkar
AGP for respondent / State : Mr S. K. Tambe
...
942 WRIT PETITION NO. 4451 OF 2021
Mangalabai Janardhan Shinde and another
Versus
The State of Maharashtra and another
...
Advocate for Petitioners : Mr Sambhaji S Tope
AGP for respondent / State : Mr S. G. Karlekar
...
943 WRIT PETITION NO. 4546 OF 2021
Deepak Gopalrao Gandhi
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Amol S Gandhi
AGP for respondent / State : Mr S. G. Karlekar
Advocate for respondent No. 3 : Mr A. V. Hon
...
Gajanan
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944 WRIT PETITION NO. 4586 OF 2021
Keshavrao Laxman Dangde
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Irale Patil D. R. and Mr Sushil D Patil
AGP for respondent / State : Mr A. R. Kale
...
945 WRIT PETITION NO. 4675 OF 2021
Digambar Tulshiram Patil and others
Versus
The State of Maharashtra and others
...
Advocate for Petitioners : Mr Patil Vinod Prakash
AGP for respondent / State : Mr A. R. Kale
...
947 WRIT PETITION NO. 4744 OF 2021
Kadaji Tolaji Yetale
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Prashant D Suryawanshi
AGP for respondent / State : Mr K. N. Lokhande
...
948 WRIT PETITION NO. 4893 OF 2021
Laxmibai Deshmukh Mahila Through Its Principal
Rekha Janardhanrao Paralikar
versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Sabnis Ameya N.
AGP for respondent / State : Mrs. V. N. Patil - Jadhav
Advocate for respondent no. 8 : Mr R. J. Godbole
...
Gajanan
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949 WRIT PETITION NO. 5026 OF 2021
Lilabai Gokul Tribhuvan
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Kale Ajeet B.
AGP for respondent / State : Mr. S.P. Tiwari
...
CORAM : S. V. GANGAPURWALA
AND
R.N. LADDHA, JJ.
DATE : 20-09-2021 PER COURT : -
1. The petitioners shall take steps as against the unserved respondents within a period of three weeks from today, failing which the matter shall stand dismissed as against the said respondents.
[ R.N. LADDHA ] [ S. V. GANGAPURWALA ]
JUDGE JUDGE
...
Gajanan
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