Delhi High Court - Orders
Sh. Arun Kumar & Anr vs State & Ors on 30 March, 2022
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~103
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4964/2019
SH. ARUN KUMAR & ANR. ..... Petitioners
Through:
versus
STATE & ORS. ..... Respondents
Through: SI Bhupender Singh, PS-Anand
Parbat
Mr Shireesh Kumar Singh, Advocate
for R-2 to R-4.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 30.03.2022 List on 13.02.2023.
JASMEET SINGH, J MARCH 30, 2022 sr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:12.05.2022 13:00:49