Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 269] [Entire Act] State of West Bengal - Subsection Section 269(2) in West Bengal Municipal Corporation Act, 2006 (2)The categories, the qualifications, competence, duties and responsibilities and the manner of enrolment, of the technical persons shall be such as may be prescribed.
