Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Goa - Subsection Section 2(1)(h) in The First Statutes of Indian Institute of Technology Goa, 2017 (h)`Head' means the Head of the Department, School, Centre, Division or such other Unit as the case may be;