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State of Madhya Pradesh - Section

Section 123 in The M.P. Registration Rules, 1939

123. Register of power-of-attorney authenticated.

- The form of the register of power-of-attorney authenticated (Form No. 11) will be found in Appendix B. All powers authenticated shall be entered in it in the order in which they are authenticated and not in the order of registration if they are registered as well as authenticated. Only such powers as are authenticated under Section 33 of the Act need be entered in this register.