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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(2) in The Bombay Weights and Measures Act, 1932

(2)The working standards shall be kept by such officers [* * *] [The words 'and such municipalities and local boards' were deleted by Bombay 15 of 1955, Section 4.] as Government may direct at such places, in such custody and in such manner as may be prescribed.